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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Bihar - Subsection

Section 23(1) in Bihar Minor Mineral Rules, 2017

(1)In case of sand ghats, no machines or equipments like poclain, loaders, excavators etc will normally be allowed for the purpose of excavation. Excavation of sand from sand ghats should be done preferably using manual labor.Provided that the Department or the Collector may allow the use of above mentioned machines in certain or all ghats in cases of any emergency or shortage of labor.