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[Cites 0, Cited by 1] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(o) in The Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation and Resettlement Act, 2013

(o)"infrastructure project" shall include any one or more of the items specified in clause (b) of sub-section (1) of section 2;