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Calcutta High Court (Appellete Side)

Pg (M/S. Adams Elevator Company Pvt. Ltd vs Customs Excise Service Tax Appellate ... on 14 September, 2016

Author: Dipankar Datta

Bench: Dipankar Datta

                                         1


25   14.09.2016               W.P.19412(W) of 2016
pg                  (M/s. Adams Elevator Company Pvt. Ltd. vs.
                  Customs Excise Service Tax Appellate Tribunal &
                                       Ors.)

                  Mr. Atish Dipankar Roy
                  Mr. Soumyajit Mishra.................for the petitioner

                  Mr. Amitabrata Ray
                  Mr. Bhaskar Prasad Banerjee......for the respondents

Put up the writ petition on Tuesday next (20.09.2016) under the heading 'Motion' to enable learned advocate for the petitioner to come better prepared.

(DIPANKAR DATTA,J.)