Calcutta High Court (Appellete Side)
Pg (M/S. Adams Elevator Company Pvt. Ltd vs Customs Excise Service Tax Appellate ... on 14 September, 2016
Author: Dipankar Datta
Bench: Dipankar Datta
1
25 14.09.2016 W.P.19412(W) of 2016
pg (M/s. Adams Elevator Company Pvt. Ltd. vs.
Customs Excise Service Tax Appellate Tribunal &
Ors.)
Mr. Atish Dipankar Roy
Mr. Soumyajit Mishra.................for the petitioner
Mr. Amitabrata Ray
Mr. Bhaskar Prasad Banerjee......for the respondents
Put up the writ petition on Tuesday next (20.09.2016) under the heading 'Motion' to enable learned advocate for the petitioner to come better prepared.
(DIPANKAR DATTA,J.)