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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

State of Rajasthan - Subsection

Section 68(1)(b) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(b)a register of deductions for damage or loss, register of fines and register of advances in Form-XV, Form-XVI and Form-XVII respectively.