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Calcutta High Court (Appellete Side)

Pallabi Mallick Kar vs The State Of West Bengal & Ors on 1 October, 2021

Author: Saugata Bhattacharyya

Bench: Saugata Bhattacharyya

31   01.10.2021
AD
                                      WPA 14974 of 2021
     Court No.5
                                     (Through Video Conference)

                                       Pallabi Mallick Kar
                                               -vs-
                                The State of West Bengal & Ors.


                  Mr. Malay Bhattacharyya

                                                              ....for the petitioner.
                  Mr. Bhaskar Prasad Vaisya
                  Mr. Sagnik Chatterjee
                                                      ....for the State respondents.

When the writ petition is taken up for hearing, Mr. Malay Bhattacharyya, learned Advocate appears on behalf of the writ petitioner and submits that the service of notice of the writ petition upon the authority of Paruldanga Nasaratpur High School, District - Purba Burdwan is not complete.

The State respondents are represented by Mr. Bhaskar Prasad Vaisya, learned Additional Government Pleader.

List the matter for further consideration on 17th November, 2021 when it will appear under the same heading.

In the meantime, the writ petitioner is directed to complete service upon the respondents and file affidavit of service on the adjourned date.

(Saugata Bhattacharyya, J.)