Kerala High Court
Allwin.M vs State Of Kerala
Author: P.Ubaid
Bench: P.Ubaid
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE P.UBAID
TUESDAY, THE 3RD DAY OF JULY 2018 / 12TH ASHADHA, 1940
Crl.MC.No. 4247 of 2018
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C.C.No.1669/2015 of JUDICIAL FIRST CLASS MAGISTRATE COURT, KASARAGOD CRIME NO.162/2015 OF ADHUR POLICE STATION
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PETITIONER(S)/ACCUSED No.1 TO 9 :-
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1. ALLWIN.M., AGED 24 YEARS, S/O.M.VIJAYAMOHAN, R/AT ROHOBOTH APC ROAD, MALAPARAMBA POST & VILLAGE, KOZHIKKODE DISTRICT.
2. SHAMMAS.P., AGED 23 YEARS, S/O.MOIDEENKUTTY, R/AT THIROORANGADY, MALAPPURAM DISTRICT.
3. AMALRAJ.M.C., AGED 22 YEARS, S/O.RAJAN M.C. R/AT AMAL NIVAS, KELOTH PARAMBU, POST PURAMERI, VADAKARA, KOZHIKKODE DISTRICT.
4. SUVIN.K., AGED 25 YEARS, S/O.PRABHAKARAN, R/AT SUPRABHA HOUSE, PATTANNUR VILLAGE, KANNUR DISTRICT.
5. SHAHUL MUSAFFAR, AGED 23 YEARS, S/O.MUSAFFAR.K.K., R/AT CHERUVATHUR, ERANAD, MALAPPURAM DISTRICT.
6. ARJUN.E.K., AGED 22 YEARS, S/O.ASHOKAN, R/AT KUNIYIL, MUTTUNGAL POST, CHOROD, KOZHIKKODE DISTRICT.
7. ABDUL NAZER, AGED 21 YEARS, S/O.MOHAMMED, R/AT PARAKKAT HOUSE, CHIRAKKARA, THALASSERY, KANNUR DISTRICT.
8. ARUN MURALI.C., AGED 23 YEARS, S/O.MURALIDHARAN, R/AT VADAKKANGARA, PERINTHALMANNA, MALAPPURAM DISTRICT.
9. MIDHUN.V., AGED 22 YEARS, S/O.GOPALAN, R/AT VADAKKAYIL HOUSE, KELOOR POSE, PAYYOLI, KOZHIKKODE DISTRICT.
BY ADV.SRI.KODOTH SREEDHARAN Crl.MC.No. 4247 of 2018 RESPONDENT(S)/COMPLAINANT & STATE :-
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1. STATE OF KERALA THROUGH THE STATION HOUSE OFFICER, ADHUR POLICE STATION, REP.BY ITS PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM b