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[Cites 0, Cited by 0] [Section 36(5)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(5)(b) in The Indian Ports Act, 1908

(b)the cost of buoys, beacons, lights and all other works, maintained chiefly for the benefit of vessels being in or entering or leaving the port or passing through the rivers or channels leading thereto,