Supreme Court - Daily Orders
The State Of Himachal Pradesh vs Ram Lal @ Sonu on 16 October, 2019
ITEM NO.59 REGISTRAR COURT. 2 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. SURINDER S. RATHI
Petition(s) for Special Leave to Appeal (Crl.) No(s). 8365/2019
THE STATE OF HIMACHAL PRADESH Petitioner(s)
VERSUS
RAM LAL @ SONU Respondent(s)
Date : 16-10-2019 This petition was called on for hearing today.
For Petitioner(s) Mr. Manish Kumar,Adv.(N/P*)
Mr. Vijay Kumar,Adv.
Mr. Satish Kumar, AOR (N/P*)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Mr. Vijay Kumar, Ld. Counsel is present on behalf of the petitioner.
Service of notice is complete qua sole respondent but no one has entered appearance on his behalf. Viewed thus, matter be processed for listing before the Hon'ble Court, under the rules.
SURINDER S. RATHI Registrar *N/P means Not Present Signature Not Verified Digitally signed by MADHU GROVER Date: 2019.10.19 09:46:42 IST Reason: MG