Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(4)] [Section 29] [Entire Act]

NCT Delhi - Subsection

Section 29(4)(iv) in The Delhi Metro Airport Express Line, General Rules, 2010

(iv)if brakes fail to release on more than two cars no attempt shall be made to move the train until authorised by a competent person from the Rolling Stock Maintenance Department.