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Himachal Pradesh High Court

Sant Ram vs . Jeet Singh on 15 June, 2023

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Sant Ram vs. Jeet Singh .

Civil Revision No. 89 of 2023 15.06.2023 Present: Ms. Divya Rajta, Advocate for the petitioner.

CR No. 89 of 2023 Notice to respondents, returnable within four weeks, on taking steps within one week, be issued.

CMP No. 7107 of 2023 Allowed at this stage and applicant is exempted from filing translated copies of annexures, filed with petition, subject to filing of same within seven days as and when directed to do so.

Application stands disposed of.





           June 15, 2023                                 (Vivek Singh Thakur)
           (ms)                                                Judge






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