Section 6 in The Rajasthan Civil Services (Departmental Examinations) Rules, 1959
6. Central Advisory Committee.
(1)The Government may appoint a Central Advisory Committee to advise Government in matters relating to Departmental Examination. This Committee will consist of a Chairman and such members as may be appointed by the Government from time to time. The Registrar will be the Member-Secretary of this Committee.(2)The Government may also appoint such local Committee as it may consider necessary and define their functions.
