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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Bombay Presidency - Subsection

Section 9(2)(a) in The Bombay Diseases of Animals Act, 1948

(a)is of opinion that any animal is not infective, the Inspector shall forthwith return it to the person who, in his opinion, is entitled to its possession: