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[Cites 0, Cited by 0] [Section 14B(1)] [Section 14B] [Entire Act]

State of Rajasthan - Subsection

Section 14B(1)(b) in The Rajasthan Agricultural Produce Markets Act, 1961

(b)that the licensee is found to have contravened any of the provisions of this Act or the rules or bye-laws made thereunder, or