Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Assam - Subsection Section 16(1) in Assam General Sales Tax Act, 1993 (1)Tax payable under this Act shall be paid in such manner and at such intervals as may be prescribed:Provided that different intervals may be prescribed for different categories of dealers.
