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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(1) in The Orissa Development Authorities Rules, 1983

(1)The declaration of intention to make a town planning scheme under Sub-section (1) of Section 23 shall be published in the Gazette and shall also be published by means of an advertisement at least in one local newspaper circulating in the area within the jurisdiction of the Authority. The Authority shall cause copies of such advertisement to be affixed in the conspicuous places in or near the area, included in the town planning scheme and at the head office of the Authority.