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State of Tamilnadu - Section

Section 49 in Management and Preservation of Properties of Religious Institutions Rules

49. Maintenance of temple cars, palanquins, etc.

- The trustee or the Board of Trustees shall maintain the paraphernalia such as car, vahanams, palanquins, chapparams, in good condition. Proposals regarding their making, repairs, alteration or replacement should be made to the appropriate authority wherever necessary for sanction at the time of submission of budget after obtaining the advice of an expert stapathi from out of the panel approved by the Government.