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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(a) in Rajasthan Control of Goondas Rules, 1975

(a)to notify his movements to the Officer-in-charge of the Police Station (Whether in the same district within or outside Rajasthan) nearest to his residence for the time being or to report himself to the said Officer at such time and place as may be directed by such officer but not more than once in a day;