Allahabad High Court
Brijesh Kumar Agrawal {State} vs Institution Of Engineeringh And ... on 10 August, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22
Case :- SERVICE SINGLE No. - 5648 of 1990
Petitioner :- Brijesh Kumar Agrawal {State}
Respondent :- Institution Of Engineeringh And Technology Society,U.P
State
Petitioner Counsel :- S.M.Mirza
Respondent Counsel :- A.N.TriVedi
Hon'ble Satyendra Singh Chauhan,J.
By efflux of time this petition has lost its efficacy. It is accordingly dismissed as infructuous.
Order Date :- 10.8.2010 Rao/-