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Allahabad High Court

Brijesh Kumar Agrawal {State} vs Institution Of Engineeringh And ... on 10 August, 2010

Author: Satyendra Singh Chauhan

Bench: Satyendra Singh Chauhan

Court No. - 22
Case :- SERVICE SINGLE No. - 5648 of 1990

Petitioner :- Brijesh Kumar Agrawal {State}

Respondent :- Institution Of Engineeringh And Technology Society,U.P
State

Petitioner Counsel :- S.M.Mirza

Respondent Counsel :- A.N.TriVedi

Hon'ble Satyendra Singh Chauhan,J.

By efflux of time this petition has lost its efficacy. It is accordingly dismissed as infructuous.

Order Date :- 10.8.2010 Rao/-