Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act] Daman and Diu - Subsection Section 24(1)(b) in Daman and Diu Value Added Tax Regulation, 2005 (b)whose turnover, in the year preceding the year in which this Regulation comes into force, exceeds the taxable quantum,