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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Goa - Subsection

Section 7(ii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(ii)Subject to the budget provisions sanctioned under sub-section (5) of the Section 39 of the Act, to sanction the purchase or hire of stores, forms, stationery, furniture or other equipment required for the office of the Board, or to enter into a contract for the purposes of the Act if the cost of each purchase or hire or the expenditure involved in a contract exceeds Rs. 100/- but does not exceed Rs. 500/-;