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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(2)(a) in The Orissa Public Premises (Eviction of Unauthorised Occupants) Act, 1972

(a)the form of any notice required or authorised to be given under this Act and the manner in which it may be served;