Allahabad High Court
Smt. Anshu Bharti vs State Of U.P. And Others on 13 August, 2010
Author: V.K. Shukla
Bench: V.K. Shukla
Court No. - 18 Case :- WRIT - A No. - 48276 of 2010 Petitioner :- Smt. Anshu Bharti Respondent :- State Of U.P. And Others Petitioner Counsel :- A. P. Tiwari,S. S. Tripathi Respondent Counsel :- C. S. C.,Mohan Dharia Hon'ble V.K. Shukla,J.
Learned standing counsel has accepted notice on behalf of respondent No. 1. Sri Mohan Dharia, Advocate has entered appearance on behalf of respondent Nos.2 and 3. Each one of respondents is granted eight weeks' time to file counter affidavit. It is made clear that while filing counter affidavit, respondent shall specifically state as to whether the respondents are intending to take any action pursuant to order dated 28.08.2008 passed by this Court or not.
List thereafter.
Order Date :- 13.8.2010 SRY