Delhi High Court - Orders
Krishna Devi vs State (Govt. Of Ncvt Of Delhi) & Anr on 24 January, 2023
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 4793/2019
KRISHNA DEVI ..... Petitioner
Through: Mr. Amit Kumar, Mr. Vijay Gaur and
Mr. Shivam Gupta, Advocates
versus
STATE (GOVT. OF NCVT OF DELHI) & ANR. ..... Respondents
Through: Mr. Naresh Kumar Chahar, APP for
the State with IO SI Mohan Lal Delu,
P.S. Bawana
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 24.01.2023
1. As per office note, steps not taken for service of respondents.
2. Last opportunity is granted to the petitioner to do the needful.
3. Re-notify on 17.07.2023.
4. The order be uploaded on the website forthwith.
SWARANA KANTA SHARMA, J JANUARY 24, 2023/ns Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:25.01.2023 16:37:14