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[Cites 0, Cited by 0] [Section 11A(1)] [Section 11A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11A(1)(c) in Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualifications Act, 1953

(c)Reimbursement of the charges incurred towards hospitalization in any Government hospital or in the Nizam's Institute of Medical Sciences, Hyderabad , where such hospitalization is advised ;