Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Telangana - Subsection

Section 12(2)(e) in Telangana Intermediate Education Act, 1971

(e)the conditions for affiliating any college or other educational institution in the State or for granting recognition to any college or other educational institution under this Act;