Madras High Court
Venator Materials Uk Limited vs Assistant Controller Of Patents And ... on 3 August, 2023
Author: Senthilkumar Ramamoorthy
Bench: Senthilkumar Ramamoorthy
(T)CMA(PT)/72/2023
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED:03.08.2023
CORAM
THE HONOURABLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY
(T)CMA(PT)/72/2023
OA/15/2021/PT/CHN
Venator Materials UK Limited
Titanium House Hanzard Drive,
Wynyard Park, Stockton on Tees,
United Kingdom, TS22 5FD,
Nationality: Great Britain ... Appellant
-vs-
Assistant Controller of Patents and Designs
Government of India, Patent Office,
Intellectual Property Rights Building,
GST Road, Guindy,
Chennai – 600 032. ... Respondent
PRAYER: Transfer Civil Miscellaneous Appeal (Patents) filed under
Section 117-A of the Patents Act, 1970, prays the order dated 14
December 2020 issued by the respondent be set aside and the
application No.7188/CHENP/2012 for patent be allowed to proceed
to grant.
1/3
https://www.mhc.tn.gov.in/judis
(T)CMA(PT)/72/2023
For Petitioner : Mr.Julick Isaiah
for M/s.De Penning and De Penning
For Respondent : Mr.C.Samivel
Special Panel Counsel
**********
ORDER
Learned counsel for the appellant submits that he has been instructed to withdraw the appeal. The memo dated 26.07.2023 was filed for such purpose.
2. Taking note of the memo, (T)CMA(TM)/72/2023 is dismissed as withdrawn, without any order as to costs.
03.08.2023 nr Index : Yes / No Internet : Yes / No 2/3 https://www.mhc.tn.gov.in/judis (T)CMA(PT)/72/2023 SENTHILKUMAR RAMAMOORTHY,J nr (T)CMA(PT)/72/2023 OA/15/2021/PT/CHN 03.08.2023 3/3 https://www.mhc.tn.gov.in/judis