Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 5(2)] [Section 5] [Entire Act] NCT Delhi - Subsection Section 5(2)(e) in The Delhi Municipal Corporation Act, 1957 (e)the manner in which seats shall be rotated under sub-sections (6) and (8) of section 3.]