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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(3)(f) in The Bihar State Advocates' Welfare Fund Act, 1983

(f)the Secretary-cum-Treasurer appointed by the Trustee Committee, ex officio.
(ii)[ U;kl lfefr ds lnL;ksa ds chp ls mik/;{k dk pquko gksxk] tks v/;{k dh vuqifLFkfr esa muds dk;ksZa dk lEiknu djsaxsA] [Added by Bihar Act 5 of 1990.]]