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Delhi High Court - Orders

National Highway Petitioner- Nhai Of ... vs Irb Tumkur Chitradurga Tollway Limited ... on 15 December, 2021

Author: Vipin Sanghi

Bench: Vipin Sanghi, Jasmeet Singh

                          $~5-7.
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    CONT.CAS(C) 355/2021 and C.M. Nos. 15017-18/2021 &
                               45231/2021
                               NATIONAL HIGHWAY PETITIONER-
                               NHAI OF INDIA                              ..... Petitioner
                                                Through: Mr. Sandeep Sethi, Senior Advocate
                                                         along with Mr. Ankur Mittal, and Mr.
                                                         Abhay Gupta, Advocates.
                                         versus

                               IRB TUMKUR CHITRADURGA
                               TOLLWAY LIMITED & ORS.                        ..... Respondents
                                                Through: Mr Saurabh Kirpal, Sr. Advocate,
                                                         along with Mr. Saket Sikri, Mr. H. P.
                                                         Chaturvedi, Mr. Apoorv Agrawal,
                                                         Mr. Sarthak Sachdev, and Mrs.
                                                         Terresa. R. Daulat, Advocates.
                          +    FAO(OS) (COMM) 370/2019 and C.M. Nos. 54376/2019,
                               1459/2020 & 45170-71/2021
                               IRB TUMKUR CHITRADURGA
                               TOLLWAY LIMITED                               ..... Appellant
                                                Through: Mr Saurabh Kirpal, Sr. Advocate,
                                                         along with Mr. Saket Sikri, Mr. H. P.
                                                         Chaturvedi, Mr. Apoorv Agrawal,
                                                         Mr. Sarthak Sachdev, and Mrs.
                                                         Terresa. R. Daulat, Advocates.
                                         versus

                               NATIONAL HIGHWAYS
                               AUTHORITY OF INDIA                           ..... Respondent
                                            Through:       Mr. Sandeep Sethi, Senior Advocate
                                                           along with Mr. Ankur Mittal, and Mr.
                                                           Abhay Gupta, Advocates.

                          +    FAO(OS) (COMM) 24/2020 and C.M. Nos. 4442/2020 &



Signature Not Verified
Digitally Signed
By:BHUPINDER SINGH
ROHELLA
Signing Date:16.12.2021
14:32:08
                                 4444/2020
                                NATIONAL HIGHWAYS
                                AUTHORITY OF INDIA                               ..... Appellant
                                             Through:           Mr. Sandeep Sethi, Senior Advocate
                                                                along with Mr. Ankur Mittal, and Mr.
                                                                Abhay Gupta, Advocates.
                                             versus

                                IRB TUMKUR CHITRADURGA TOLLWAY LTD..... Respondent
                                             Through: Mr Saurabh Kirpal, Sr. Advocate,
                                                      along with Mr. Saket Sikri, Mr. H. P.
                                                      Chaturvedi, Mr. Apoorv Agrawal,
                                                      Mr. Sarthak Sachdev, and Mrs.
                                                      Terresa. R. Daulat, Advocates.
                                CORAM:
                                HON'BLE MR. JUSTICE VIPIN SANGHI
                                HON'BLE MR. JUSTICE JASMEET SINGH

                                                          ORDER

% 15.12.2021 The matters are listed for final hearing. It is not possible to proceed with the hearing with the matters today, since it will take some time, and we have heavy board. Accordingly, list for hearing on 30.03.2022.

VIPIN SANGHI, J JASMEET SINGH, J DECEMBER 15, 2021 aks Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:16.12.2021 14:32:08