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Chintpurni Medical College And ... vs Union Of India And Anr on 25 November, 2020

Author: Jayant Nath

Bench: Jayant Nath

$~A-44
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+     W.P.(C) 7918/2019

      CHINTPURNI MEDICAL COLLEGE
      AND HOSPITAL AND ANR.                             ..... Petitioners
                         Through     Ms. Bina Madhavan, Adv.
                         versus
      UNION OF INDIA AND ANR.                           ..... Respondents
                         Through     Mr.     R.V.Sinha,      Sr.CGC       with
                         Mr.Amit Sinha, Mr.Sharanya Sinha and
                         Mr.Vaibhav Pratap Singh Advocates for R-1.
                         Mr. T.Singhdev, Mr. Tarun Verma, Ms. Puja
                         Sarkar, Ms. Abhijit Chakravarty and Ms.Sumangla
                         Swami, Advocates for R-2-National Medical
                         Commission.
      CORAM:
      HON'BLE MR. JUSTICE JAYANT NATH
                         ORDER

% 25.11.2020 This hearing is conducted through Video-Conferencing.

I have heard Mr.T.Singhdev, learned counsel appearing for National Medical Commission in part from 3.00 P.M. to 4.45 P.M. For further arguments, list on 26.11.2020 at 3.00 PM. Mr. T. Singhdev assures that he will take another half-an-hour to complete his arguments.

JAYANT NATH, J NOVEMBER 25, 2020/rb