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Union of India - Section

Section 1 in Homoeopathy (Post Graduate Degree Course) M.D. (Hom.) Regulations, 1989

1. Short title and commencement.

- [(1) These regulations may be called the Homoeopathy (Post Graduate Degree Course) M.D. (Hom.) Regulations, 1989.] [As amended vide H(PGDC) M.D. (Hom.) Amendments Regulations, 1992 and again vide H(PGDC) M.D. (Hom.) Amendments Regulations, 2001.]
(2)They shall come into force on the date of their publication in the Official Gazette.