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Madhya Pradesh High Court

Jeetu Tomar vs The State Of Madhya Pradesh on 17 July, 2023

Author: Deepak Kumar Agarwal

Bench: Deepak Kumar Agarwal

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 8462 of 2023 (JEETU TOMAR Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 17-07-2023 None for the appellant.

Shri Rajendra Singh Yadav, learned Public Prosecutor for the State. Adjourned.

(DEEPAK KUMAR AGARWAL) JUDGE Vijay Signature Not Verified Signed by: VIJAY TRIPATHI Signing time: 7/17/2023 6:23:55 PM