Madhya Pradesh High Court
Jeetu Tomar vs The State Of Madhya Pradesh on 17 July, 2023
Author: Deepak Kumar Agarwal
Bench: Deepak Kumar Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 8462 of 2023 (JEETU TOMAR Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 17-07-2023 None for the appellant.
Shri Rajendra Singh Yadav, learned Public Prosecutor for the State. Adjourned.
(DEEPAK KUMAR AGARWAL) JUDGE Vijay Signature Not Verified Signed by: VIJAY TRIPATHI Signing time: 7/17/2023 6:23:55 PM