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State of Bihar - Section

Section 4 in The Bihar Gramdan Act, 1965

4. [ Powers of the Bihar Bhoodan Yagna Committee. [Inserted by Bihar Act 6 of 1978, vide Section 3 (w.e.f. 23rd August, 1978).]

- The Bihar Bhoodan Yagna Committee constituted under the Bihar Bhoodan Yagna Act, 1954 (Bihar Act XXII of 1954), shall have power to co-ordinate, develop and to issue directions to Gram Sabhas and shall exercise to it under this Act.]