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[Cites 0, Cited by 0] [Section 292(1)] [Section 292] [Entire Act]

State of Uttar Pradesh - Subsection

Section 292(1)(b) in Uttar Pradesh Municipal Corporation Act, 1959

(b)jut or project into or encroach upon any drain or open channel in any street, so as in any way to interfere with the use or proper working of such drain or channel or to impede the inspection or cleansing thereof.