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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(k) in Rajasthan Sanskrit University Act, 1998

(k)determination of emoluments and service conditions of officers, teachers, clerical and subordinate employees of the University and making provisions of pension, insurance, gratuity and provident fund for their benefit;