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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(2)(b) in The M.P. Van Bhumi Shashwat Patta Prati Sanharan Adhiniyam, 1973

(b)
(i)form in which statement shall be filed under sub-section (1) of Section 6;
(ii)other particulars under clause (iv) of sub-section (1) of Section 6;
(iii)other documents under sub-section (2) of Section 6;