Section 10(1)(c) in The Equal Remuneration Act, 1976

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Union of India - Subsection

Section 10(1)(c) in The Equal Remuneration Act, 1976

(c)omits or refuses to give any evidence or prevents his agent, servant, or any other person in charge of the establishment, or any worker, from giving evidence, or

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Union of India - Subsection

Section 10(1)(c) in The Equal Remuneration Act, 1976