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State of Uttar Pradesh - Section

Section 13 in U.P. Rules Regulating the Transit of Timber on the River Ganga above Garhmukhteswar in Meerut District and on its Tributaries in Indian Territory above Rishikesh, 1938

13.

The owners of timber will report the names of their representatives in charge of floating operations to the Divisional Forest Officer, Saharanpur.Rules under Section 42 of the Act