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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Chattisgarh - Subsection

Section 28(v) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(v)to provide for the establishment and maintenance of colleges, departments, hostels and institutions of research and specialised studies and to manage them;