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[Cites 0, Cited by 0] [Section 21B(5)] [Section 21B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21B(5)(e) in Andhra Pradesh Co-Operative Societies Rules, 1964

(e)[x x x] [Omitted by G.O.Ms. No. 223, A&C (Coop. IV), dated 27-6-2005.]