Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Meghalaya - Subsection Section 6(vi) in Meghalaya Rural Employment Guarantee Scheme, 2006 (vi)The cost of material component of projects including the wages of skilled and semi skilled works taken up under this Scheme shall not exceed forty percent of total project costs.
