Rajasthan High Court - Jodhpur
Buniyadi Sikshak Prashikshan ... vs Shri Dr. G.P. Singh (2023:Rj-Jd:35426) on 17 October, 2023
Author: Dinesh Mehta
Bench: Dinesh Mehta
[2023:RJ-JD:35426] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Writ Contempt No. 866/2021 Buniyadi Sikshak Prashikshan Mahavidyalaya, Gandhi Vidya Mandir, Sardar Shahar, Churu, Through Registrar, Iase Deemed To Be University, Sardar Shahar, Churu Shri Pramod Kumar Pandia S/o Shri Kishan Pandia Aged About 57 Years, Near Police Station Ward No. 22, Sardar Sahar, Churu.
----Petitioner Versus
1. Shri Dr. G.p. Singh, Coordinator Pre Teacher Education Test 2021-22 (Ptet) Government Dungar College, Bikaner, Rajasthan.
2. State Of Rajasthan, Through The Secretary, Department Of Higher Education, Secretariat, Raj. Jaipur.
----Respondents For Petitioner(s) : None present For Respondent(s) : Mr. Shashank Joshi JUSTICE DINESH MEHTA Order 17/10/2023
1. Mr. Shashank Joshi, learned counsel appearing for the respondents, at the outset, submitted that the writ petition in which the order under consideration was passed itself has been dismissed as having become infructuous.
2. In view of the aforesaid, this Court is not inclined to continue with the present proceedings.
3. Notices of contempt served to the respondent No. 1 are hereby discharged.
4. The contempt petition stands disposed of for statistical purposes.
(DINESH MEHTA),J 102-akansha/-
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