Delhi High Court - Orders
Sotkon Sp Slu vs Western Imaginary Transcon Pvt. Ltd. & ... on 1 August, 2024
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 484/2021 & I.A. 13004/2021, I.A. 16453/2021, I.A.
16455/2021, I.A. 4234/2023, I.A. 4583/2023
SOTKON SP SLU .....Plaintiff
Through: Ms. Shewtasree Majumdar, Ms.
Tanya Varma, Ms. Devyani Nath, Mr.
Vivek S. and Mr. Shiv Mehrotra,
Advocates
Mob: 9650260265
versus
WESTERN IMAGINARY TRANSCON PVT. LTD. & ORS.
.....Defendants
Through: Mr. Anshul Goel, Advocate with Mr.
Ashok Goel and Mr. Ranjeev Kumar,
Advocates for D- 1 to 3.
Mr. Pradhuman Gohil, Ms. Ranu
Purohit and Ms. Nidhi Mittal,
Advocates for D-4.
Mob: 8296764096
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 01.08.2024
1. Learned counsel appearing for the plaintiff submits that counsel for defendant no. 4 entered appearance for the first time, on 7th March, 2023. However, written statement has not been filed, till date.
2. This Court notes that the statutory period for filing written statement, This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/08/2024 at 02:56:07 has already expired.
3. Accordingly, the right of defendant no. 4 to file written statement, is closed.
4. The parties submit that pleadings in the matter are complete.
5. Accordingly, list before the Joint Registrar (Judicial) for admission- denial of documents, and marking of exhibits, on 22nd August, 2024.
6. Interim order to continue.
MINI PUSHKARNA, J AUGUST 1, 2024 ak This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/08/2024 at 02:56:07