Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 21 in The M.P. Zila Panchayats (Accounts) Rules, 1999 21. Accounting of Bank Transactions. - Separate accounts shall be maintained in the Bank Register in respect of each Treasury/Bank/Post office account, in Form ZP-4.
