Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Jharkhand - Subsection Section 7(ii) in Jharkhand Micro, Small and Medium Enterprises Development Rules, 2017 (ii)In relation to each reference made under Section 18 of the Act, the decision will be made within 90 days of receiving such reference.
