Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] Union of India - Subsection Section 88(2) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990 (2)Efficient and suitably located means shall be provided for cutting off all pressure from every part of the system, as may be necessary to prevent danger.
