Allahabad High Court
M/S, Hindalco Industries Ltd. vs Sri Bhuvnesh Kumar Dwivedi & Another on 22 July, 2010
Author: Prakash Krishna
Bench: Prakash Krishna
Court No. - 6 Case :- WRIT - C No. - 8784 of 2002 Petitioner :- M/S, Hindalco Industries Ltd. Respondent :- Sri Bhuvnesh Kumar Dwivedi & Another Petitioner Counsel :- Sanjay Misra,Nec,V.K. Upadhyay Respondent Counsel :- C.S.C.,Brijesh Kumar Yadav,C.B. Yadav,S.S.Nigam Hon'ble Prakash Krishna,J.
List revised. None is present on behalf of the petitioner to press the writ petition.
The writ petition is dismissed in default.
(Prakash Krishna, J) Order Date :- 22.7.2010 MK/