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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(a) in Tamil Nadu Preservation of Private Forests Rules, 1946

(a)the hill tribes (Irulas and Mudugas) residing in the Attapadi valley in the Walluvanad taluk of the Malabar district to carry the customary fugitive cultivation by burning without the previous permission of the District Collector under section 3(2) of the said Act; and