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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(3)(b) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(b)any weight or measure which, since the last verification and stamping has been repaired or re-adjusted, and does not after such repair or re-adjustment, conform to the standards established by or under the Central Act;