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State of Bihar - Section

Section 48 in Bye-Laws for the State Board of Digamber Jain Religious Trusts

48. Preservation of Order.

- The Presiding Officer shall maintain order at the meeting of the Board or Committee and may adjourn it when disorder prevails or there is likelihood of any disorder. If a member fails to comply with the order of the Presiding Officer, he may be expelled from the meeting.